ACTING . A.DESAI, . BHARGAV D. KARIA

59 recorded High Court judgment(s) · 2022–2022

Courts

Gujarat High Court

27-WITHDRAWN @ ADM.STAGE	27
56-DISPOSED AT ADMISSION STAGE	10
38-RULE ABSOLUTE/ALLOWED @ FH	7
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	6
26-DISMISSED @ ADM.STAGE	5
47-DISPOSAL IN ANY OTHER MODE FH	2
53-ALLOWED / GRANTED @ ADM.STAGE	1
44-PARTLY ALLOWED @ FH	1

MANDAKINIBEN GUNVANTBHAI PATEL v. INCOME TAX OFFICER, WARD 3(3)(1) — Gujarat High Court (2022-06-21)
MARIYA SHIP BREAKING PRIVATE LIMITED v. NATIONAL FACELESS ASSESSMENT CENTRE, DELHI — Gujarat High Court (2022-06-21)
M/S NEO STRUCTO CONSTRUCTION PVT LTD v. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1) — Gujarat High Court (2022-06-21)
KIFS TRADE CAPITAL PVT. LTD. THROUGH AUTHO. SIGNATORY JAYESH P. KHANDWALA v. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1) — Gujarat High Court (2022-06-21)
M/S NEO STRUCTO CONSTRUCTION PVT LTD v. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1) — Gujarat High Court (2022-06-21)
M/S NEO STRUCTO CONSTRUCTION PVT LTD v. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1) — Gujarat High Court (2022-06-21)
COMMISSIONER OF INCOME TAX II v. JYOTI DYEING AND PRINTING MILLS PVT LTD — Gujarat High Court (2022-06-21)
KIFS TRADE CAPITAL PVT. LTD. THROUGH AUTHO. SIGNATORY JAYESH P. KHANDWALA v. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1) — Gujarat High Court (2022-06-21)
KUNAL DHANPAL SHAH v. ASST. COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1) OR HIS SUCCESSOR — Gujarat High Court (2022-06-21)
THE PRINCIPAL COMMISSIONER OF INCOME TAX-1 v. ARVIND LIMITED — Gujarat High Court (2022-06-20)