ACTING . A.DESAI, . ANIRUDDHA P. MAYEE

351 recorded High Court judgment(s) · 2022–2022

Courts

Gujarat High Court

351

38-RULE ABSOLUTE/ALLOWED @ FH	111
56-DISPOSED AT ADMISSION STAGE	53
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	47
26-DISMISSED @ ADM.STAGE	40
27-WITHDRAWN @ ADM.STAGE	33
53-ALLOWED / GRANTED @ ADM.STAGE	22
40-WITHDRAWN @ FH	11
44-PARTLY ALLOWED @ FH	10

LH OF DECD KIRANBHAI MOTIBHAI PATEL v. SURAJ CO OPERATIVE HOUSING AND COMMERCIAL SOCIETY LTD — Gujarat High Court (2022-05-06)
SAROJBEN KIRANBHAI PATEL (WIDOW) v. SURAJ CO OPERATIVE HOUSING AND COMMERCIAL SOCIETY LTD — Gujarat High Court (2022-05-06)
NITESHKUMAR BABULAL PADHIYAR THROUGH HEMANTKUMAR BABULAL PADHIYAR v. STATE OF GUJARAT — Gujarat High Court (2022-05-05)
JYOTSNABEN D/O.HIRUBHAI KALIDAS v. HEIRS AND LEGAL REPRESENTATIVES OF SHIVLAL KALIDAS PATEL — Gujarat High Court (2022-05-05)
VIJAYKUMAR MAGANLAL MODI v. NARAYANBHAI KESHAVLAL PATEL — Gujarat High Court (2022-05-05)
M/S. SAHEJDAYA FASHIONS PVT. LTD. v. BANK OF BARODA — Gujarat High Court (2022-05-05)
KIRITKUMAR BHUDARBHAI PATEL v. MEHSANA URBAN COOPERATIVE BANK LIMITED — Gujarat High Court (2022-05-05)
VISHWAS SUDHANSHU BHAMBURKAR v. DINESH KUMAR GUPTA — Gujarat High Court (2022-05-05)
BHAVIN SHARADCHANDRA KOTHARI v. SAURASHTRA UNIVERSITY — Gujarat High Court (2022-05-05)
POONAMBEN W/O PANKAJBHAI ATMARAM THAKORE FORMER W/O SHAILENDRA PRATAPJI THAKORE D/O JAYANTIBHAI BHI v. SHAILENDRA PRATAPJI THAKORE — Gujarat High Court (2022-05-04)