ACTING . A.DESAI, . A.S. SUPEHIA

24 recorded High Court judgment(s) · 2021–2021

Courts

Gujarat High Court

58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	13
38-RULE ABSOLUTE/ALLOWED @ FH	4
44-PARTLY ALLOWED @ FH	3
39-RULE DISCHARGED/DISMISSED @ FH	2
27-WITHDRAWN @ ADM.STAGE	1
56-DISPOSED AT ADMISSION STAGE	1

SHAILENDRASINH @ MUNNABHAI BACHUBHAI JADEJA v. STATE OF GUJARAT — Gujarat High Court (2021-06-28)
STATE OF GUJARAT v. CHAMPAKBHAI MOHANBHAI GAMIT — Gujarat High Court (2021-04-05)
NATHUBHAI MERAMANBHAI RAIGA v. STATE OF GUJARAT — Gujarat High Court (2021-04-01)
STATE OF GUJARAT v. GOVIND SAJAN RAIGA — Gujarat High Court (2021-04-01)
VEENABEN KUNDABHAI JADEJA v. STATE OF GUJARAT — Gujarat High Court (2021-03-31)
STATE OF GUJARAT v. KASAM SALEMAHAMAD KUMBHAR — Gujarat High Court (2021-03-30)
GULAB SANKARBHAI SONAVNE v. STATE OF GUJARAT — Gujarat High Court (2021-03-30)
GIRJESH @ BRIJESH @ VIJAY GULAB CHAUHAN v. STATE OF GUJARAT — Gujarat High Court (2021-03-30)
BINABEN W/O BHUPENDRABHAI SEVANTILAL SHAH v. STATE OF GUJARAT — Gujarat High Court (2021-03-26)
KHETABHAI LADHUBHAI BHARWAD v. STATE OF GUJARAT — Gujarat High Court (2021-03-25)