ACTING . A.DESAI, . A. P. THAKER

418 recorded High Court judgment(s) · 2021–2021

Courts

Gujarat High Court

418

56-DISPOSED AT ADMISSION STAGE	167
27-WITHDRAWN @ ADM.STAGE	73
36-MCA DISPOSED OF	61
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	29
53-ALLOWED / GRANTED @ ADM.STAGE	23
35-ANY OTHER MODE @ ADM.STAGE	20
38-RULE ABSOLUTE/ALLOWED @ FH	16
26-DISMISSED @ ADM.STAGE	11

ALKESHJI ISHVARJI THAKOR v. STATE OF GUJARAT — Gujarat High Court (2021-09-03)
MANTHANKUMAR VASUDEVBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2021-09-03)
PARMAR KALPESHBHAI DINESHBHAI v. STATE OF GUJARAT — Gujarat High Court (2021-09-03)
KALPESHBHAI SHANKARBHAI RATHOD v. STATE OF GUJARAT — Gujarat High Court (2021-09-03)
SANDIP AJITSINH VAGHELA v. PANKAJKUMAR (IAS), SECRETARY — Gujarat High Court (2021-09-01)
HITENDRA SHAILESHKUMAR BHRAHMBHATT v. PANKAJ KUMAR, IAS — Gujarat High Court (2021-09-01)
GANDALAL BHIMJIBHAI v. K A PATEL OR HIS SUCCESSOR IN OFFICE — Gujarat High Court (2021-08-31)
POPATBHAI JIVABHAI v. K A PATEL OR HIS SUCCESSOR IN OFFICE — Gujarat High Court (2021-08-31)
VALBHBHAI JIVABHAI v. K A PATEL OR HIS SUCCESSOR IN OFFICE — Gujarat High Court (2021-08-31)
DHANJIBHAI NATHABHAI DANTANI v. S B VASAVA, SECRETARY — Gujarat High Court (2021-08-31)