ACTING . A.DESAI, . A.G.URAIZEE

24 recorded High Court judgment(s) · 2015–2015

Courts

Gujarat High Court

26-DISMISSED @ ADM.STAGE	6
38-RULE ABSOLUTE/ALLOWED @ FH	6
56-DISPOSED AT ADMISSION STAGE	5
39-RULE DISCHARGED/DISMISSED @ FH	3
47-DISPOSAL IN ANY OTHER MODE FH	2
44-PARTLY ALLOWED @ FH	1
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	1

COMMISSIONER OF CENTRAL EXCISE - AHMEDABAD - I v. M/S. RAJESH MALLEABLES LTD — Gujarat High Court (2015-08-11)
DELTA RUBBER AND PLASTICS PRODUCTS v. STATE OF GUJARAT — Gujarat High Court (2015-08-05)
STATE OF GUJARAT v. DELTA RUBBER AND PLASTICS PRODUCTS — Gujarat High Court (2015-08-05)
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT-I v. M/S. SRINATH PRINTS — Gujarat High Court (2015-08-03)
COMMISSIONER OF C.E.X. & CUSTOMS, SURAT-I v. PANCHMUKHI PROCESSORS P. LTD. — Gujarat High Court (2015-08-03)
GOMTI FIBERS LTD v. INCOME TAX OFFICER — Gujarat High Court (2015-07-31)
GOMTI FIBERS LTD v. INCOME TAX OFFICER — Gujarat High Court (2015-07-31)
COMMISSIONER OF INCOME TAX-I v. M/S PATHIK DEVELOPERS — Gujarat High Court (2015-07-27)
SSS SAI SHIPPING SERVICES PVT LTD v. UNION OF INDIA — Gujarat High Court (2015-07-23)
COMMISSIONER OF INCOME TAX v. SYNERGY MULTIBASE LTD. — Gujarat High Court (2015-07-20)