ACTING . A.DESAI, . A.C. RAO

66 recorded High Court judgment(s) · 2020–2021

Courts

Gujarat High Court

58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	24
38-RULE ABSOLUTE/ALLOWED @ FH	23
39-RULE DISCHARGED/DISMISSED @ FH	10
56-DISPOSED AT ADMISSION STAGE	3
44-PARTLY ALLOWED @ FH	2
46-ANY OTHER MODE @ FH	1
47-DISPOSAL IN ANY OTHER MODE FH	1
27-WITHDRAWN @ ADM.STAGE	1

LEGAL HEIRS OF RAMANBHAI RAMABHAI PATEL v. NARSINHBHAI KODARBHAI PRAJAPATI — Gujarat High Court (2021-02-26)
JAYESH KAMSIBHAI PARMAR v. THE STATE OF GUJARAT — Gujarat High Court (2021-02-25)
STATE OF GUJARAT v. LAKHMANBHAI PUNJABHAI JADAV — Gujarat High Court (2021-02-24)
STATE OF GUJARAT v. PANCHABHAI BHALABHAI MER — Gujarat High Court (2021-02-24)
STATE OF GUJARAT v. PRAJAPATI AASHISH JASVANTBHAI SENDHABHAI — Gujarat High Court (2021-02-23)
STATE OF GUJARAT v. DILIP @ TOLIYO HARISINGBHAI CHAUDHARI — Gujarat High Court (2021-02-19)
STATE OF GUJARAT v. GOVIND SAJAN RAIGA — Gujarat High Court (2021-02-19)
RAKSHABEN W/O MAHESHBHAI PRABHUBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2021-02-18)
STATE OF GUJARAT v. PRATAPBHAI KATHUDIYABHAI KOKALIYABHAI VASAVA — Gujarat High Court (2021-02-17)
KARANBHAI MANIBHAI SALAT v. STATE OF GUJARAT — Gujarat High Court (2021-02-17)