LexACTING
52 recorded High Court judgment(s) · 2013–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 52 |
Disposal nature
| ALLOWED | 22 |
| CLOSED | 10 |
| ORDERED | 7 |
| WITHDRAWN DISMISSED | 6 |
| DISMISSED | 4 |
| DISPOSED OF | 3 |
Recent judgments
- R.Perumal Gounder v. Ponmudi, — Madras High Court (2024-08-16)
- R.Sellappan v. Kumar Jayant IAS and 2 others — Madras High Court (2024-08-16)
- M.Subramanian v. Thiru.Ponmudi AND 1 OTHER — Madras High Court (2024-08-16)
- S.Vanitha v. K.Rajkumar and 2 others — Madras High Court (2024-08-16)
- Administrator General and Official Trustee of Tamil Nadu v. Nil — Madras High Court (2024-07-16)
- Everwin Educational and Charitable Trust v. The Administrative General and Official Trustee of Tamil Nadu — Madras High Court (2024-07-01)
- The Administrative General and Official Trustee of Tamil Nadu v. nil — Madras High Court (2024-06-28)
- M.Muralidharan and another v. The Administrator General and The Official Trustee of Tamil Nadu — Madras High Court (2024-06-28)
- M/s.The Nurses Association (Registered) Madras v. The Administrator General and Official Trustee of Tamil Nadu — Madras High Court (2024-06-28)
- DHANALAKSHMI (Died) 1.Mrs.S.Valli and 2 others v. Official Trustee of Tamil Nadu, High Court, — Madras High Court (2024-06-28)