(ACTING)
20 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 20 |
Disposal nature
| Disposed Of | 7 |
| Dismissed As infractuous | 4 |
| Closed | 4 |
| Allowed | 3 |
| Dismissed | 2 |
Recent judgments
- BHABEN SHARMA v. GTL INFRASTRUCTURE LTD. (GIL) AND ANR. — Gauhati High Court (2021-01-08)
- M/S. ENGINEERS GUILD v. THE JORHAT MUNICIPAL BOARD AND ANR. — Gauhati High Court (2021-01-08)
- MD. KHALIL RAHMAN v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2021-01-07)
- RIVA DEKA v. KHALIL RAHMAN AND 4 ORS. — Gauhati High Court (2021-01-07)
- MD. KHALIL RAHMAN v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2021-01-07)
- MD. KHALIL RAHMAN v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2021-01-07)
- DIGANTA BAISHYA v. THE STATE OF ASSAM AND 6 ORS. — Gauhati High Court (2021-01-06)
- PARAMJIT SINGH KOHLI v. THE STATE OF ASSAM — Gauhati High Court (2021-01-04)
- JASBIR KAUR v. PARAMJIT SINGH KOHLI — Gauhati High Court (2021-01-04)
- DHUBRI URBAN BLOCK CONGRESS COMMITTEE v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2021-01-04)
Lex