ACHINTYA MALLA BUJOR BARUA, . SANJAY KUMAR MEDHI

44 recorded High Court judgment(s) · 2019–2021

Courts

Gauhati High Court

Disposed Of	22
Allowed	14
Closed	3
Dismissed on withdrawal with liberty to approach again	3
Dismissed	2

GAUTAM KUMAR DUTTA v. THE STATE OF ASSAM AND 6 ORS — Gauhati High Court (2021-03-18)
UNION OF INDIA AND 3 ORS. v. SRI LAKSHESWAR BARMAN — Gauhati High Court (2021-02-15)
SHRI H. LALRAMDINHLUNA AND 2 ORS. v. THE STATE OF MIZORAM AND 2 ORS. — Gauhati High Court (2020-03-04)
THE UNION OF INDIA AND 3 ORS. v. SRI LAKSHESWAR BARMAN — Gauhati High Court (2019-12-20)
THE UNION OF INDIA AND 3 ORS v. SRI LAKSHESWAR BARMAN — Gauhati High Court (2019-12-20)
SRI DEBA KANTA BORA v. SMTI. BABITA KAKATI — Gauhati High Court (2019-12-19)
THE NORTH EAST HERITAGE FOUNDATION AND ANR. v. THE UNION OF INDIA AND 29 ORS — Gauhati High Court (2019-12-13)
MRS SUBIDITA NATH v. INDIAN OIL CORPORATION LIMITED AND 5 ORS — Gauhati High Court (2019-12-13)
SMTI. FARIDA BEGUM BARBHUIYA @ FARIDA BARBHUIYA AND ANR v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2019-12-06)
SRI DHANJIT KARUNA KALITA v. SRI PRANITA PATHAK — Gauhati High Court (2019-12-06)