ACHINTYA MALLA BUJOR BARUA, . ROBIN PHUKAN
440 recorded High Court judgment(s) · 2021–2023
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| Gauhati High Court | 440 |
Disposal nature
| Disposed Of | 304 |
| Allowed | 77 |
| Closed | 45 |
| Dismissed on withdrawal with liberty to approach again | 4 |
| Dismissed For Non-prosecution | 4 |
| Dismissed | 2 |
| Dismissed On withdrawal no order for such liberty | 2 |
| Disposed On Motion date after hearing the both sides | 2 |
Recent judgments
- SUBED ALI v. THE UNION OF INDIA AND 6 ORS E — Gauhati High Court (2023-12-13)
- KUDDUS ALI v. THE UNION OF INDIA AND ORS. — Gauhati High Court (2023-12-13)
- HAZERA KHATUN v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2023-12-05)
- MD. SUBED ALI v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2023-12-05)
- FUL KHATUN @ FULUWARA BEGUM v. THE UNION OF INDIA AND 7 ORS. — Gauhati High Court (2023-08-11)
- NURJAHAN v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2023-08-11)
- MONIRUL ISLAM@MD MONIRUL ISLAM v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2023-08-11)
- ANOWARA BEGUM, v. THE UNION OF INDIA AND 4 ORS — Gauhati High Court (2023-08-11)
- MD. ABUL KALAM @ KALAM ALI v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2023-08-11)
- SARADA DEVI GUPTA v. UNION OF INDIA AND 4 ORS. — Gauhati High Court (2023-08-11)
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