LexACHINTYA MALLA BUJOR BARUA, . NELSON SAILO
91 recorded High Court judgment(s) · 2019–2023
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 91 |
Disposal nature
| Disposed Of | 62 |
| Allowed | 15 |
| Dismissed | 5 |
| Closed | 4 |
| Dismissed on withdrawal with liberty to approach again | 3 |
| Dismissed For Non-prosecution | 1 |
| Disposed On Motion date after hearing the both sides | 1 |
Recent judgments
- M/S KACHUDOLA FISHERY CO -OPERATIVE SOCIETY LTD. v. M/S DHARNAD BRAHMAPUTRA FISHERY CO-OP SOCIETY LTD. AND 5 ORS. — Gauhati High Court (2023-06-16)
- M/S DHARNAD BRAHMAPUTRA FISHERY CO-OP SOCIETY LTD. v. THE STATE OF ASSAM AND 4 ORS. — Gauhati High Court (2023-06-16)
- M/S DHARNAD BRAHMAPUTRA FISHERY CO-OP SOCIETY LTD. v. THE STATE OF ASSAM AND 4 ORS. — Gauhati High Court (2023-06-16)
- M/S DHARNAD BRAHMAPUTRA FISHERY CO OP SOCIETY LTD. v. THE STATE OF ASSAM AND 5 ORS. — Gauhati High Court (2023-06-16)
- ASHIYA KHATOON @ MUSSTT. ASIA KHATUN @ ACHIJA KHATUN v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2023-06-15)
- ABDUR RAHIM @ ABDUL RAHIM v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2023-06-15)
- AIMANA BEGUM v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2023-06-14)
- ON THE DEATH OF BABUR ALI, HIS LEGAL HEIR 1.1 JOYEN ALI v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2023-06-14)
- HALIMA KHATUN @ HALIMAN v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2023-06-14)
- ALI HUSSAIN SK v. THE UNION OF INDIA and 3 ORS — Gauhati High Court (2023-06-13)