ACHINTYA MALLA BUJOR BARUA, . MITALI THAKURIA

57 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• FORHAD ALI v. UNION OF INDIA AND 5 ORS. — Gauhati High Court (2023-11-21)
• ALI HASSAN @ HASSAN ANSARI v. XXX AND 11 ORS — Gauhati High Court (2023-09-13)
• AMIN HUSSAIN v. UNION OF INDIA AND 6 ORS. — Gauhati High Court (2023-09-11)
• KAMLAI BIBI v. UNION OF INDIA AND 7 ORS — Gauhati High Court (2023-08-25)
• MAHIR UDDIN @ MD. MOHIR UDDIN v. THE UNION OF INDIA AND 7 ORS — Gauhati High Court (2023-08-25)
• MD. SAJIRA MIYA @ MD. GAJIRA MIYA v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2023-08-25)
• HAREJ ALI @ HAREJ v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2023-08-25)
• SUMITRA DAS @ SUMITRA ARJYA v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2023-08-25)
• AKBAR ALI v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2023-08-25)
• DEBABRAT CHAKRABORTY v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2023-08-25)