LexACHINTYA MALLA BUJOR BARUA, . MIR ALFAZ ALI
71 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 71 |
Disposal nature
| Allowed | 51 |
| Disposed Of | 14 |
| Dismissed | 4 |
| Closed | 1 |
| Rejected | 1 |
Recent judgments
- AJIT TASSA @ TUTAN v. THE STATE OF ASSAM — Gauhati High Court (2020-01-31)
- MD BILLAL HUSSAIN and ANR v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2019-11-01)
- SMTI MIJINK BASUMATARY @ MAINAO v. THE STATE OF ASSAM and ANR — Gauhati High Court (2019-06-28)
- SRI RUPAK ROY and ANR v. THE STATE OF ASSAM and ANR — Gauhati High Court (2019-06-20)
- JAKIR HUSSAIN v. THE STATE OF ASSAM and ANR — Gauhati High Court (2019-05-23)
- SAMBHU KARMAKAR v. THE STATE OF ASSAM — Gauhati High Court (2019-05-23)
- ALIMUDDIN LASKAR @ ALIMUDDIN and ANR v. THE STATE OF ASSAM and ANR — Gauhati High Court (2019-05-21)
- AZIM UDDIN and 3 ORS v. THE STATE OF ASSAM and ANR, — Gauhati High Court (2019-05-21)
- SRI ACHAWAL @ ACHAL GOUR AND ANR v. STATE OF ASSAM and ANR, — Gauhati High Court (2019-05-20)
- DEBU GANJU v. THE STATE OF ASSAM — Gauhati High Court (2019-05-17)