ACHINTYA MALLA BUJOR BARUA
6,118 recorded High Court judgment(s) · 2018–2023
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 6118 |
Disposal nature
| Disposed Of | 4350 |
| Closed | 864 |
| Allowed | 596 |
| Dismissed on withdrawal with liberty to approach again | 153 |
| Dismissed | 74 |
| Dismissed For Non-prosecution | 49 |
| Disposed On Motion date after hearing the both sides | 11 |
| Closed For Judgment - CAV | 6 |
Recent judgments
- MUKTAR AHMED, v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2023-12-14)
- SCHOOL MANAGING COMMITTEE MOUKOWA UZIRAR CHAR ME MADRASSA AND 9 ORS v. THE STATE OF ASSAM AND 7 ORS — Gauhati High Court (2023-12-14)
- PRAN GOPAL DAS AND ORS v. SHYAM SUNDAR DAS — Gauhati High Court (2023-12-13)
- SCHOOL MANAGING COMMITTEE AND 9 ORS. v. THE STATE OF ASSAM AND 8 ORS — Gauhati High Court (2023-12-13)
- SONGITA PEGU v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2023-12-13)
- ON THE DEATH OF MD. ASAD UDDIN v. SHYAM SUNDAR DAS AND 2 ORS. — Gauhati High Court (2023-12-13)
- DHANASHREE KALITA v. THE STATE OF ASSAM AND 5 ORS — Gauhati High Court (2023-12-13)
- PRANAB KUMAR SAHA v. THE STATE OF ASSAM and 3 ORS. — Gauhati High Court (2023-12-13)
- JAN JIBAN CHETIA v. THE STATE OF ASSAM AND 3 ORS — Gauhati High Court (2023-12-13)
- THANESWAR BORA v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2023-12-13)
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