ACHINTYA MALLA BUJOR BARUA, . AJIT BORTHAKUR

397 recorded High Court judgment(s) · 2019–2022

Courts

Gauhati High Court

397

Allowed	298
Disposed Of	44
Closed	27
Dismissed	26
Dismissed on withdrawal with liberty to approach again	2

M/S SAIKHOWA SADIYA MIN SAMABAI SAMITI LIMITED v. RANGAGORAH FISHERMAN CO-OPERATIVE SOCIETY LIMITED AND 6 ORS — Gauhati High Court (2022-09-06)
SMTI. LAKHI DEBNATH v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2022-02-24)
ROBIJUL ALI v. THE STATE OF ASSAM and ANR — Gauhati High Court (2019-11-22)
AMIR ALI v. THE UNION OF INDIA AND 7 ORS. — Gauhati High Court (2019-11-22)
MAHADEV MUNDA and 14 ORS v. THE STATE OF ASSAM and ANR — Gauhati High Court (2019-11-22)
MATLEB ALI v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2019-10-23)
ATIFA BEGUM BARBHUIYA @ ATIPA BEGUM v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2019-10-23)
MANASH BORUAH v. THE STATE OF ASSAM — Gauhati High Court (2019-07-29)
SRI LAKSHMAN CHAUHAN v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2019-07-26)
MANGALA TANTI and 3 ORS. v. THE STATE OF ASSAM — Gauhati High Court (2019-07-26)