ACHAL SACHDEV
34 recorded High Court judgment(s) · 2026–2026
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 34 |
Disposal nature
| (unspecified) | 32 |
| Dismissed on merits | 1 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- BRIJESH KUMAR YADAV v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-17)
- ARUNESH KUMAR SINGH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-14)
- SMT. JYOTI SRIVASTAVA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-14)
- MUZAMMIL KHAN v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-13)
- ANURAG YADAV AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
- MANIRAM PATEL ALIAS MANIRAM v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-13)
- RAJENDRA v. State of U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
- CHIRANJIV PRASAD v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-13)
- GAURAV KUMAR YADAV v. State of UP AND 2 Others — Allahabad High Court (2026-05-13)
- VIJAY KUMAR v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-12)
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