LexACCORDING TO SITTING LIST
1,071 recorded High Court judgment(s) · 2007–2023
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1059 |
| Himachal Pradesh High Court | 12 |
Disposal nature
| DISPOSED OFF | 700 |
| RULE ABSOLUTE | 263 |
| APPLICATION ALLOWED | 24 |
| DISMISSED | 21 |
| Admitted/Allowed/Granted/Rule Absolute | 16 |
| Disposed Off | 10 |
| Disposed off/Dismissed for default | 7 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 5 |
Recent judgments
- MEENAKSHI W/O BHAGWAN BHANDARGE v. BHAGWAN S/O VILAS BHANDARGE — Bombay High Court (2023-09-08)
- SANJAY SUKHDEV JADHAV AND ANR. v. SURESH RANGRAO BOBADE AND ANR. — Bombay High Court (2023-01-07)
- THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, AHMEDNAGAR v. SHAMRAO SAHEBRAO ITHAPE AND ANOTHER — Bombay High Court (2022-02-16)
- WESTERN INDIA SHIPYARD LTD., THR. ITS MANAGER LEGAL GANESH M. NAIK. v. ABHISHEK UDAY NAIK. — Bombay High Court (2022-01-21)
- SHRI VINOD MAHADEO ADDE v. SAU VRUSHALI VINOD ADDE (DEAD) and ANOTHER — Bombay High Court (2022-01-12)
- TUKARAM SHEKU GHADGE AND ANOTHER v. RUKHMINBAI VISHWANATH KILCHE AND OTHERS — Bombay High Court (2021-03-04)
- DASHRATH PAPALAL RATHOD v. BHIKULAL TULJARAM RATHOD AND ORS — Bombay High Court (2020-11-05)
- RAVI HONAJI ADKINE AND ANOTHER v. VIJAY HONAJI ADKINE AND OTHERS — Bombay High Court (2020-11-02)
- RAOSAHEB MAROTI DHOKCHOULE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-10-29)
- PAWAN KAILASPRASAD GAUD AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-10-27)