ABHYA SHREENIWAS OKA(CJ)

56 recorded High Court judgment(s) · 2018–2020

Courts

Disposal nature

Recent judgments

• K.C.VEERENDRAKUMAR v. SATYABAMA BAI SINCE DECEASED BY LRS — Karnataka High Court (2020-11-06)
• JAMEER SHAIK AND ANR v. TEJAMMA — Karnataka High Court (2020-11-06)
• THIMMAPPA @ THIMMAYYA S/O PUTTI GOVINDAPPA v. SHESHAMMA W/O SHANTAPPA AND ORS — Karnataka High Court (2020-11-06)
• ANGAD v. SANJEEVKUMAR AND ORS — Karnataka High Court (2020-11-06)
• BANDEPPA v. STATE BANK OF INDIA — Karnataka High Court (2020-11-06)
• NEELAMMA v. CHANDRASHEKHAR @ SHEKHARGOUDA @ SHEKHAPPA AND ORS — Karnataka High Court (2020-11-06)
• SRI.G.VEERABHADRAPPA AND ANR v. SRI.M.NARASAIAH AND ANR — Karnataka High Court (2020-11-06)
• SMT.SHAILAJA v. SMT.MEENA @ MINAKUMARI — Karnataka High Court (2020-11-06)
• SRI. SHADAKSHARAPPA v. KUMARI VIJAYALAXMI AND ORS — Karnataka High Court (2020-11-06)
• SRI. BHAGWANDAS AND ORS v. MRS.CHRISHTAKUMAR AND ORS — Karnataka High Court (2020-11-06)