ABHINAVA UPADHYA,. Y. K. SRIVASTAVA

157 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

157

Dismissed on merits	68
Disposed off/Decided on merits	48
Dismiss other than merit(DD/Non Prosec./Abated)	40
Allowed/Partly Allowed on merits	1

RAJESH KUMAR KHATRI v. ASSISTANT GENERAL MANAGER ALLAHABAD BANK, ALLHABAD AND 4 OTHERS — Allahabad High Court (2019-02-05)
GANESH KUMAR v. State of U.P. AND 7 OTHERS — Allahabad High Court (2019-02-05)
GYAN SINGH YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-02-05)
YOGESH KUMAR AND ANOTHER v. STATE OF U P AND 6 OTHERS — Allahabad High Court (2019-02-05)
AYODHHYA PRASAD AND ANOTHER v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2019-02-05)
GULAM RASOOL AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-02-05)
RAMBEERI v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2019-02-05)
M/S JAI BALA JI SEWA SANSTHAN v. STATE OF U P AND ANOTHER — Allahabad High Court (2019-02-05)
SMT. KUMUND SHARMA AND ANOTHER v. COLLECTOR/DEPUTY CUSTODIAN AND 2 OTHERS — Allahabad High Court (2019-02-05)
PRAKASH CHANDRA v. State of U.P. AND 6 OTHERS — Allahabad High Court (2019-02-05)