ABHINAVA UPADHYA,VIVEK VARMA

375 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

375

Disposed off/Decided on merits	181
Dismissed on merits	143
Dismiss other than merit(DD/Non Prosec./Abated)	49
Allowed/Partly Allowed on merits	2

SMT. KIRAN CHAWALA v. STATE OF U.P. AND OTHERS — Allahabad High Court (2019-07-26)
SRI DEVENDRA SINGH AND 2 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2019-07-26)
SHIV RAM v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2018-12-21)
BADAN SINGH (SINCE DECEASED) AND 6 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-21)
MANSHARAM v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-12-21)
HARISH CHANDRA YADAV v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-12-21)
AVINASH PANDEY v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-12-21)
RAMWATI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-21)
KAPTAN SINGH v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2018-12-21)
SYED MOHD. ANJUM AND 2 OTHERS v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2018-12-21)