ABHINAVA UPADHYA,VIPIN CHANDRA DIXIT

27 recorded High Court judgment(s) · 2020–2020

Courts

Allahabad High Court

Disposed off/Decided on merits	15
Dismiss other than merit(DD/Non Prosec./Abated)	7
Dismissed on merits	5

RINKI VERMA v. SACHIN VERMA — Allahabad High Court (2020-08-27)
SRI NAZAKAT ALI AND 4 OTHERS v. APAR MUKHYA ADHIKARI ZILA PANCHAYAT MUZZAFFAR NAGAR AND 2 OTHERS — Allahabad High Court (2020-08-27)
ROHIT KUMAR SINGH v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2020-08-27)
SHAILENDRA KUMAR PANDEY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-27)
MOHIT BHARDWAJ v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2020-08-27)
SANJAY KUMAR JAISWAL v. State of U.P. AND ANOTHER — Allahabad High Court (2020-08-27)
M/S SHIVA SCOOTER AGENCY AND 3 OTHERS v. NAGAR NIGAM GHAZIABAD AND ANOTHER — Allahabad High Court (2020-08-25)
VISHWAS GUPTA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-25)
SONU KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-08-25)
MAMTA DEVELOPERS v. State of U.P. AND ANOTHER — Allahabad High Court (2020-08-25)