ABHINAVA UPADHYA,SHASHI KANT

184 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

184

Dismiss other than merit(DD/Non Prosec./Abated)	83
Disposed off/Decided on merits	78
Dismissed on merits	23

Smt. KHAIRUN NISHA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-08-18)
BAL KISAN v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2018-08-16)
DURGAWATI DEVI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-08-16)
GANESH AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-08-16)
AJAY RAI v. AUTHORIZED OFFICER BANK OF BARODA ZONAL OFFICE AND ANOTHER — Allahabad High Court (2018-08-16)
SMT.REKHA PRASAD v. BANK OF INDIA AND ANOTHER — Allahabad High Court (2018-08-03)
M/S ALLIED TRADERS AND ANOTHER v. SOLE ARBITRATOR AND ANOTHER — Allahabad High Court (2018-08-03)
MEERA DIXIT v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-08-03)
MUNNA LAL JAISWAL v. State of U.P. AND ANOTHER — Allahabad High Court (2018-08-01)
VIMLESH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-08-01)