ABHINAVA UPADHYA,SHAMIM AHMED

284 recorded High Court judgment(s) · 2020–2020

Courts

Allahabad High Court

284

Disposed off/Decided on merits	186
Dismissed on merits	49
Dismiss other than merit(DD/Non Prosec./Abated)	37
Allowed/Partly Allowed on merits	12

RAVINDRA KUMAR v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2020-05-19)
M/S DRAVYA SEEDS v. BRANCH MANAGER SYNDICATE BANK AND 2 OTHERS — Allahabad High Court (2020-03-06)
ABDUL QAYYUM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-03-06)
M/S SUPER CITY DEVELOPERS (P) LTD. v. THE CHAIRMAN GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY AND ANOTHER — Allahabad High Court (2020-03-06)
JATIN KUMAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-03-06)
MOHD ABRAR KHAN v. State of U.P. AND ANOTHER — Allahabad High Court (2020-03-06)
M/S. AKHTARI BEGUM BRICK KLIN AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-03-06)
M/S NITISHREE DEVELOPERS PVT. LTD. v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-03-06)
SATYAWATI DEVI AND 2 OTHERS v. STATE BANK OF INDIA — Allahabad High Court (2020-03-06)
NIMIT MIGLANI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-03-06)