ABHINAVA UPADHYA,SHAILENDRA KUMAR AGRAWAL

40 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	22
Dismissed on merits	9
Disposed off/Decided on merits	8
Allowed/Partly Allowed on merits	1

UNION OF INDIA THRU. G.M. N.C.R. AND OTHERS v. ANIL VERMA AND OTHERS — Allahabad High Court (2018-03-22)
RAJENDRA PRATAP SINGH v. SMT. SAROJ SINGH — Allahabad High Court (2018-03-22)
SMT. GITA AND ANOTHER v. VEDPAL AND 3 ORS. — Allahabad High Court (2018-03-22)
SHRI SHANKAR and 2 OTHERS v. ABDUL AJEEJ and 4 OTHERS — Allahabad High Court (2018-03-21)
DR.SMT. MAMTA SRIVASTAVA AND ANOTHER v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-03-21)
DR. SHANKER SINGH AND 7 ORS. v. STATE OF U.P.and 3 ORS. — Allahabad High Court (2018-03-21)
UNION OF INDIA THUR G.M. N.RAILWAY NEW DELHI AND OTHERS v. BAL BAHADUR — Allahabad High Court (2018-03-21)
DR. MUKTA DEWEDI v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-03-21)
DINESH MAURYA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2018-03-20)
ROHIT PRASAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-03-20)