ABHINAVA UPADHYA,SAURABH SHYAM SHAMSHERY

73 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

Dismissed on merits	44
Dismiss other than merit(DD/Non Prosec./Abated)	16
Disposed off/Decided on merits	11
Allowed/Partly Allowed on merits	2

HMA AGRO INDUSTRIES LTD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-31)
VIPIN KUMAR PRAJAPATI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-05-30)
MANOJ KUMAR TRIVEDI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-05-30)
DEEPAK GARG AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-05-30)
JAWAHARLAL v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-05-30)
JITENDRA KUMAR PANDEY v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2019-05-30)
NISHAR AHMAD v. PRESCRIBED AUTHORITY AND ANOTHER — Allahabad High Court (2019-05-30)
BIRJU KOL v. State of U.P. AND 11 OTHERS — Allahabad High Court (2019-05-30)
TANYA MARKETING PVT LTD AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-05-30)
MANORMA DEVI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-05-30)