ABHINAVA UPADHYA,SARAL SRIVASTAVA

73 recorded High Court judgment(s) · 2018–2020

Courts

Allahabad High Court

Disposed off/Decided on merits	40
Dismissed on merits	20
Dismiss other than merit(DD/Non Prosec./Abated)	12
Allowed/Partly Allowed on merits	1

VARUN @ SONU v. State of U.P. — Allahabad High Court (2020-06-11)
VINAYAK SHARMA v. State of U.P. AND ANOTHER — Allahabad High Court (2018-06-29)
M/S DEEPAK TRADING COMPANY v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-06-29)
M/S LAXMIPATI BUILDCON PVT. LTD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-06-29)
HARISH CHANDRA JAISWAL AND 11 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-29)
LAXMI KANT DUBEY @ BABLOO DUBEY @ LAXMI KANT v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-29)
ALLAHABAD BANK AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-29)
SHAHID v. State of U.P. AND 6 OTHERS — Allahabad High Court (2018-06-29)
CHANDRAPAL v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2018-06-28)
SEEMA SINGH v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-06-28)