LexABHINAVA UPADHYA,RAN VIJAI SINGH
58 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 58 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 41 |
| Disposed off/Decided on merits | 13 |
| Dismissed on merits | 2 |
| Allowed/Partly Allowed on merits | 2 |
Recent judgments
- ADESH KUMAR MISHRA AND OTHERS v. UNION OF INDIA AND OTHERS — Allahabad High Court (2018-04-26)
- JAGDISH PRASAD AND OTHERS v. UNION OF INDIA THRU G.M. N.C.R. ALLAHABAD AND OTHERS — Allahabad High Court (2018-04-26)
- ANIL KUMAR SAXENA v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-04-26)
- DAYA SHANKAR LAL v. STATE OF U.P.AND OTHERS — Allahabad High Court (2018-04-26)
- RAM LAKHAN RAJPUT v. STATE OF U.P. and OTHERS — Allahabad High Court (2018-04-20)
- ARVIND KUMAR SINGH v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-04-20)
- DR.OM PRAKASH VERMA v. STATE OF U.P.AND OTHERS — Allahabad High Court (2018-04-20)
- RAJ KUMAR GAUR v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-04-20)
- DR. RAJENDRA DEO MISHRA v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-04-20)
- AHIVARAN SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-04-13)