LexABHINAVA UPADHYA,RAJIV GUPTA
541 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 541 |
Disposal nature
| Disposed off/Decided on merits | 210 |
| Dismissed on merits | 164 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 151 |
| Allowed/Partly Allowed on merits | 15 |
| (unspecified) | 1 |
Recent judgments
- MUKESH KUMAR v. State of U.P. AND 04 OTHERS — Allahabad High Court (2018-09-27)
- MOHAMMAD GULZAR v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-09-27)
- GOVIND SWARUP VARSHNEY v. State of U.P. AND 02 OTHERS — Allahabad High Court (2018-09-27)
- SOMPAL SINGH v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-09-27)
- M/S SAROJ VIKAS SAMITI v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2018-09-27)
- RAMAPATI PRAJAPATI v. STATE OF U P AND ANOTHER — Allahabad High Court (2018-09-27)
- MINA DEVI AND 11 OTHERS v. State of U.P. AND 2 OTHRES — Allahabad High Court (2018-09-27)
- NASEEM v. STATE OF U P AND ANOTHER — Allahabad High Court (2018-09-27)
- PRAMOD KUMAR SINGH AND 2 OTHERS v. THE UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2018-09-27)
- PEETER BALDEV v. State of U.P. AND 05 OTHERS — Allahabad High Court (2018-09-27)