ABHINAVA UPADHYA,PRAKASH PADIA

179 recorded High Court judgment(s) · 2019–2020

Courts

Allahabad High Court

179

Disposed off/Decided on merits	81
Dismissed on merits	60
Dismiss other than merit(DD/Non Prosec./Abated)	34
Allowed/Partly Allowed on merits	4

LOKESH DOCHANIA v. NEHA GUPTA — Allahabad High Court (2020-10-14)
BABOO v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-10-14)
RADHEY SHYAM TYAGI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-10-14)
KISHAN KUMAR v. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY AND OTHERS — Allahabad High Court (2020-10-14)
RAM BHAJAN SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-10-14)
RAVINDRA RAGHUNATH PUSHALKHAR AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-10-14)
RAMESH CHANDRA SHARMA AND 9 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-10-14)
BISHRAM SINGH v. State of U.P. AND ANOTHER — Allahabad High Court (2020-10-14)
M/S DEEPENDA KUMAR BUDHAULIYA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-10-14)
SANTOSH KUMAR BAJPAI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-10-14)