ABHINAVA UPADHYA,PANKAJ BHATIA

155 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

155

Disposed off/Decided on merits	72
Dismissed on merits	39
Dismiss other than merit(DD/Non Prosec./Abated)	34
Allowed/Partly Allowed on merits	10

PANKAJ KUMAR YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-18)
a.r. publicity and 7 others v. State of U.P. and 3 others — Allahabad High Court (2019-12-09)
RAMESH CHANDRA AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-09)
UTKARSH GOEL AND ANOTHER v. State of U.P. AND 07 OTHERS — Allahabad High Court (2019-12-09)
SANGITA YADAV v. STATE OF U P AND ANOTHER — Allahabad High Court (2019-12-09)
AMRITA SHAILESH CHATURVEDI v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2019-12-09)
ANEES ANSARI v. VICE CHAIRMAN AND 2 OTHERS — Allahabad High Court (2019-12-09)
SATPAL SINGH AND 5 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2019-12-09)
PAWAN KUMAR AND 03 OTHERS v. State of U.P. AND 04 OTHERS — Allahabad High Court (2019-12-09)
BRIJESH @ VISHAL KUMAR v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2019-12-09)