ABHINAVA UPADHYA,MANJU RANI CHAUHAN

39 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

Disposed off/Decided on merits	24
Dismissed on merits	9
Dismiss other than merit(DD/Non Prosec./Abated)	6

IZHAR AHMED v. CHAIRMAN OF MUZAFFARNAGAR DEVELOPMENT AUTHORITY AND 2 OTHERS — Allahabad High Court (2019-02-08)
ONKAR AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-02-08)
M/S KRISHNA PROPERTIES AND 2 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-02-08)
M/S SOUMYA COLD STORAGE PVT. LTD. v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2019-02-08)
KISMATTI DEVI v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-02-08)
KM USHA PANDEY v. State of U.P. AND 6 OTHERS — Allahabad High Court (2019-02-08)
DUDH NATH YADAV v. DISTRICT MAGISTRATE AZAMGARH AND 4 OTHERS — Allahabad High Court (2019-02-08)
ARUN SHARMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-02-08)
BHARAT SINGH v. State of U.P. AND 7 OTHERS — Allahabad High Court (2019-02-08)
ROOP KISHOR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-02-08)