LexABHINAVA UPADHYA,JAYANT BANERJI
310 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 310 |
Disposal nature
| Disposed off/Decided on merits | 174 |
| Dismissed on merits | 103 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 30 |
| Allowed/Partly Allowed on merits | 3 |
Recent judgments
- ASHISH MOHAN SRIVASTAVA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-05-27)
- M/S NAYAK INDUSTRIES AND ANOTHER v. BANK OF BARODA — Allahabad High Court (2019-03-28)
- M/S A ONE AGRO TRADERS AND ANOTHER v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2019-03-28)
- M/S KHUSHI NEWTRILA AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2019-03-28)
- M/S TENTIWALA WIRE PRODUCTS LTD. AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2019-03-28)
- RAM KUMAR AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2019-03-28)
- RAMESHWAR UPADHYAY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-03-28)
- ARVIND BHAUTIK v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2019-03-28)
- M/S SUDHIR KUMAR, DIPAK KUMAR SITUATED AT CHAKARPUR MANDI v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2019-03-28)
- DEVIDEEN VAISH AND 2 OTHERS v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2019-03-28)