LexABHINAVA UPADHYA
1,369 recorded High Court judgment(s) · 2015–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1369 |
Disposal nature
| Disposed off/Decided on merits | 728 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 330 |
| Dismissed on merits | 268 |
| Allowed/Partly Allowed on merits | 43 |
Recent judgments
- RAM SAGAR v. State of U.P. AND ANOTHER — Allahabad High Court (2020-06-18)
- RAJBIR v. State of U.P. AND ANOTHER — Allahabad High Court (2020-06-18)
- HARISH CHANDRA v. State of U.P. AND ANOTHER — Allahabad High Court (2020-06-18)
- VIJYENDRA SINGH v. DISTRICT INSPECTOR OF SCHOOLS AND 3 OTHERS — Allahabad High Court (2020-06-18)
- ALOK KUMAR YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-06-18)
- MUKESH KUMAR v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2020-06-18)
- VISHAL MALIK AND 10 OTHERS v. State of U.P. AND 7 OTHERS — Allahabad High Court (2020-06-18)
- SATYA PAL SINGH v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2020-06-18)
- BRIJESH KUMAR BHARTIYA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-17)
- MOHAMMAD AZAD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-17)