ABHINAVA UPADHYA,AJIT KUMAR

49 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	30
Disposed off/Decided on merits	16
Dismissed on merits	2
Allowed/Partly Allowed on merits	1

GANGA RAM VISHWAKRMA v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2018-07-16)
Smt. ZAINAB BEGUM AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-07-16)
JITENDRA PRASAD v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-07-16)
M/S HEMANT FOODS v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2018-07-16)
KAMAL SINGH AND ANOTHER v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2018-07-16)
BAL KISHAN YADAV v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-07-16)
M/S FASHION STREET AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-07-16)
MOHD. YAMEEN v. U.P. POWER CORPORATION PASCHIMANCHAL ELECTIRICTY DISTRIBUTION CORPORATION LTD. AND 2 OTHERS — Allahabad High Court (2018-07-16)
M/S DARSHAN AMUSEMENTS PVT. LIMITED, ALIGARH THROUGH ITS DIRECTOR v. THE PRADESIHYA INDUSTRIAL AND INVESTMENT CORPORATION OF U.P. LTD. AND ANOTHER — Allahabad High Court (2018-07-16)
M/S RAJARSHI SCHOOL OF MANAGEMENT AND TECHNOLOGY v. JOINT DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION AND 3 OTHERS — Allahabad High Court (2018-07-16)