ABHINAVA UPADHYA,AJAY BHANOT

115 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

115

Disposed off/Decided on merits	52
Dismiss other than merit(DD/Non Prosec./Abated)	36
Dismissed on merits	27

SATYA NARAYAN GAUTAM v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-11-22)
RAJ SINGH @ RAJ KUMAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-11-22)
ANIL KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-22)
M/S P. LEINER and SONS INDIA LTD. AND ANOTHER v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-11-22)
SMT. CHANDEI DEVI v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2018-11-22)
PIYUSH NATH SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-22)
M/S RAMESH TRADERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-22)
RAMESH CHANDRA DHINGARA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-11-22)
YOGESH SHARMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-22)
UPENDRA MANI TRIPATHI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-22)