LexABHINAVA UPADHYA,ABHAI KUMAR
46 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 46 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 19 |
| Disposed off/Decided on merits | 14 |
| Dismissed on merits | 10 |
| Allowed/Partly Allowed on merits | 3 |
Recent judgments
- GAURI SHANKER PRASAD v. REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT ALLAHABAD AND ANOTHER — Allahabad High Court (2018-05-31)
- BRIJENDRA PAL v. THE CHAIRMAN ALIGARH GRAMIN BANK and OTHERS — Allahabad High Court (2018-05-31)
- SHYOVEER SINGH v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2018-05-29)
- MAHAVEER SINGH v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2018-05-29)
- SAIYAD ALI v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-05-29)
- RAM KISHOR AND 5 OTHERS v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2018-05-28)
- CHAINPAL AND 99 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-28)
- JAVED AHMAD v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-05-28)
- M/S RELIEF BIOTECH PVT. LTD. v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-25)
- G.M.S BUILDERS AND SUPPLIERS THROUGH ITS PROP. M.C. GUPTA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-05-25)