ABHINAND KUMAR SHAVILI,VAKITI RAMAKRISHNA REDDY

506 recorded High Court judgment(s) · 2025–2025

Courts

Telangana High Court

506

ALLOWED NO COSTS	219
DISPOSED OF NO COSTS	170
DISMISSED	37
DISMISSED AS NON PROSECUTION	26
WITHDRAWN	26
CLOSED NO COSTS	14
DISMISSED AS INFRUCTUOUS	8
PARTLY ALLOWED NO COSTS	4

The Singareni Collieries Co. Ltd., v. K. Laxmaiah — Telangana High Court (2025-10-07)
B.V.Rama Narasimha Reddy v. HATHWAY CABLE AND DATA COM LTD — Telangana High Court (2025-10-07)
Smt B. Lalitha v. D S N Raju — Telangana High Court (2025-10-07)
Smt B. Lalitha v. The Praga Tools Officers Co-operative Housing Society — Telangana High Court (2025-10-07)
Hathway Cable AND Data Com Pvt. Ltd., v. B.V. Rama Narasimha Reddy, — Telangana High Court (2025-10-07)
The Cheif Secretary to Government, v. Dr. Sudhakar Reddy — Telangana High Court (2025-10-07)
B.V.Rama Narasimha Reddy v. M/s. Hathway Cable and Data Com Ltd — Telangana High Court (2025-10-07)
Dodda Gandhi Prasad v. Siripurapu Sudharshana Rao — Telangana High Court (2025-10-07)
Smt B. Lalitha v. Quadeerunnisa Begum — Telangana High Court (2025-10-07)
Smt B. Lalitha v. Shareefa Begum — Telangana High Court (2025-10-07)