ABHINAND KUMAR SHAVILI,TIRUMALA DEVI EADA

967 recorded High Court judgment(s) · 2019–2025

Courts

Telangana High Court

967

DISPOSED OF NO COSTS	549
DISMISSED	116
DISMISSED AS NON PROSECUTION	82
DISMISSED AS INFRUCTUOUS	64
WITHDRAWN	57
CLOSED NO COSTS	49
ALLOWED NO COSTS	21
PARTLY ALLOWED NO COSTS	19

N.Narayana Reddy (Died) per LRs A- 2 to 5 v. Smt.Kamsamma , Manemma — Telangana High Court (2025-09-26)
SPL DY COLLECTOR CUM LAO v. INDIAN WIRE AND ALLIED PRODUCTS AND 3 OTHERS — Telangana High Court (2025-08-29)
V.Janardhan Reddy v. N.Muralidhar Rao — Telangana High Court (2025-08-29)
Katta Laxmikanth, v. Katta Damayanthi — Telangana High Court (2025-08-29)
CHANDRA KOTESWAR RAO AND ANOTHER v. SRI GOLLAPUDI BABU RAO AND 20 OTHERS — Telangana High Court (2025-08-29)
The Land Acquisition Officer v. Kondakindi Sadasiva Reddy — Telangana High Court (2025-08-29)
VAIISHALA BRAHMAIAH AND 4 OTHERS R/O KODAD (M), NALGONDA DIST v. KOPPUJU UMA , UMA MAHESWARI AND ANOTHER — Telangana High Court (2025-08-29)
KOYALAKONDA VEERABHADRUDU AND 4 OTHERS v. CHANDRA KOTESWARA RAO AND 17 OTHERS — Telangana High Court (2025-08-29)
The RDO,LAO v. P.Raghu — Telangana High Court (2025-08-14)
The Land Acquistion Officer, v. S. Janga Reddy — Telangana High Court (2025-08-14)