ABHINAND KUMAR SHAVILI,SURESH KUMAR KAIT

680 recorded High Court judgment(s) · 2014–2018

Courts

Disposal nature

Recent judgments

• B Gangadharappa v. Smt. A.R. Anuradha, IPS — Telangana High Court (2018-09-28)
• Koppusetty Narasingh Rao v. Shri Karikala Valavan, IAS — Telangana High Court (2018-09-28)
• Killo Sisobrundo v. Sri Praveen Kumar and 2 others — Telangana High Court (2018-09-28)
• Dr. V. Rama Rao v. Smt. Poonam Malakondaiah — Telangana High Court (2018-09-14)
• H. Manohar v. Shashi Bhushan Kumar — Telangana High Court (2018-09-11)
• A. Prabhakar v. Sri Somesh Kumar, IAS — Telangana High Court (2018-09-07)
• B L A N KUMAR v. Sri Ramesh — Telangana High Court (2018-09-07)
• S. Bheeshmanand v. Sri Ajay Mittal (AIS) — Telangana High Court (2018-09-07)
• G S Muralidhar v. Shehrawat I R S and another — Telangana High Court (2018-09-07)
• Ch. Srinivasa Reddy, v. A K MOURTYA IFS — Telangana High Court (2018-09-07)