LexABHINAND KUMAR SHAVILI,SATISH CHANDRA SHARMA
2,105 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 2105 |
Disposal nature
| DISPOSED OF NO COSTS | 995 |
| DISMISSED | 631 |
| WITHDRAWN | 147 |
| ALLOWED NO COSTS | 131 |
| DISPOSED OF AS INFRUCTUOUS | 127 |
| DISMISSED AS NON PROSECUTION | 17 |
| DISMISSED AS INFRUCTUOUS | 12 |
| CLOSED NO COSTS | 9 |
Recent judgments
- Dr. G. Venkaiah v. The State of Telangana and 3 Others — Telangana High Court (2022-06-23)
- Upender Reddy v. The State of Telangana, — Telangana High Court (2022-06-22)
- Dr. Chinthala Yadagiri v. Mr. K. Sudhakar Reddy, And 8 Others — Telangana High Court (2022-06-22)
- Mohd Shujath Hussain v. High Court for the State of Telangana — Telangana High Court (2022-06-22)
- Ch. Venkata Chary v. Metropolitan Sessions Judge — Telangana High Court (2022-06-22)
- C.VIJAY MOHAN v. HONBLE HIGH COURT HYD,REGISTRAR(ADMN.) — Telangana High Court (2022-06-21)
- Garika Yadagiri, v. The District Collector, — Telangana High Court (2022-06-21)
- Zeenath Jaha,W/o.Syed Shafiquddin v. Channaboina Subash.S/o.Sathyanarayana — Telangana High Court (2022-06-21)
- Kedarnath Mahapatra v. Union of India — Telangana High Court (2022-06-21)
- Mohd. Hasham Khan v. The State of Telangana, And 5 Others — Telangana High Court (2022-06-21)