ABHINAND KUMAR SHAVILI,SANJAY KUMAR

29 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• K. Rami Reddy v. Shri V.Anil Kumar, I.A.S. — Telangana High Court (2019-09-13)
• Anugu Kishan Rao v. Sri Sarfaraj Ahmed, IAS — Telangana High Court (2019-08-23)
• Ahmed Abdul Majeed Farees v. The Union of India — Telangana High Court (2019-08-23)
• Guggilla Malavika v. The State of Telangana — Telangana High Court (2019-08-23)
• Gaddam Indhuja v. The State of Telangana — Telangana High Court (2019-08-23)
• Allex Augustine Murray v. The State of Telangana and 3 Others — Telangana High Court (2019-08-23)
• E.Satish, v. Ms. Sonali Moitara — Telangana High Court (2019-07-26)
• V. Surya Prakash, v. Ms. Sonali Moitara, — Telangana High Court (2019-07-26)
• A.S.Hemalatha, v. Ms. SONALI MOITARA — Telangana High Court (2019-07-26)
• T. Ravi Kumar, v. Ms. Sonali Moitara, — Telangana High Court (2019-07-26)