ABHINAND KUMAR SHAVILI,PULLA KARTHIK

1,174 recorded High Court judgment(s) · 2007–2025

Courts

Telangana High Court

1174

DISMISSED	404
DISMISSED AS INFRUCTUOUS	193
ALLOWED NO COSTS	188
DISPOSED OF NO COSTS	166
CLOSED NO COSTS	116
WITHDRAWN	69
DISMISSED AS NON PROSECUTION	20
DISMISSED NO COSTS	9

D. Laxmi v. Sri. Hanmanth Rao — Telangana High Court (2025-08-01)
M.A Jabbar v. Mr. A. Sanjeeva Rao — Telangana High Court (2025-05-02)
T. Srinivas Rao v. Sri. Parameshwar Funkwal — Telangana High Court (2025-05-02)
B. Pradeep Kumar, v. Sri. G.Srinivas Rao — Telangana High Court (2025-04-04)
Shri J.V.S.N. Murhy v. Dr.(Mrs) N. Kalaiselvi — Telangana High Court (2025-04-04)
D. Sudarsana Bai v. Sri Burra Venkatesham, I.A.S — Telangana High Court (2024-11-29)
M. Shailaja v. Sri DANA KISHORE — Telangana High Court (2024-04-19)
Dr.Tabassum Suitana v. Smt. Dr.Sandhya — Telangana High Court (2024-03-22)
M. Bhaskar v. Professor Bidyadhar Subudhi — Telangana High Court (2024-02-09)
Ch.Madhava Reddy, v. Sri. Shankar — Telangana High Court (2023-12-15)