ABHINAND KUMAR SHAVILI,NAMAVARAPU RAJESHWAR RAO

2,162 recorded High Court judgment(s) · 2022–2025

Courts

Telangana High Court

2162

DISMISSED	681
DISPOSED OF NO COSTS	522
DISMISSED AS INFRUCTUOUS	318
ALLOWED NO COSTS	216
CLOSED NO COSTS	145
WITHDRAWN	133
DISMISSED AS NON PROSECUTION	101
DISMISSED AS ABATED	31

B.Rizwan Baig v. Sri Ravi Gupta — Telangana High Court (2025-09-12)
Dr B Ram Reddy v. A Shanthi Kumar IAS — Telangana High Court (2025-08-01)
S.N.Jayasimhan v. Mr. Debasish Panda — Telangana High Court (2025-07-04)
Biska Rohit Chandra v. V.V.Srinivasa Rao IPS — Telangana High Court (2025-07-04)
Chintha Anandam v. Smt. P. Pravinya IAS — Telangana High Court (2025-07-04)
Gyara Krishnaiah v. Sri Sandeep Kumar Sultania — Telangana High Court (2025-03-21)
Smt. Pramila Devanand v. Ms Nidhi Pandey — Telangana High Court (2025-03-21)
T. Srinivas v. The State of Telangana — Telangana High Court (2025-02-28)
Banda Jangaiah v. Smt.Shanthi Kumari, IAS — Telangana High Court (2025-02-21)
Smt. P. Sumitra v. Mr.Arun Kumar Jain — Telangana High Court (2025-01-24)