ABHINAND KUMAR SHAVILI,N.V.SHRAVAN KUMAR

571 recorded High Court judgment(s) · 2022–2024

Courts

Telangana High Court

571

DISMISSED AS INFRUCTUOUS	262
DISMISSED	77
DISPOSED OF NO COSTS	55
CLOSED NO COSTS	48
DISMISSED AS NON PROSECUTION	41
DISMISSED NO COSTS	31
DISMISSED FOR DEFAULT	23
WITHDRAWN	18

S.Anuradha v. Smt.V.Karuna IAS — Telangana High Court (2024-12-20)
S. Ravi Kumar, v. Dr. K. Ramesh Reddy, — Telangana High Court (2024-02-02)
B.Bhadru v. Sri. Srinivasa Raju, IAS — Telangana High Court (2023-06-23)
Smt. Madiraju Swarna Latha v. Sri Somesh Kumar — Telangana High Court (2023-03-31)
N. SURYA, HYD AND 27 OTHRS v. THE GENERAL SUPERINTENDENT, P.W.W.SHOP AND STORES, HYD AND 4 OTH — Telangana High Court (2022-08-23)
The Union of India and another v. Ch. Ramesh Babu — Telangana High Court (2022-07-29)
The Government of Andhra Pradesh v. S.Mallesham, — Telangana High Court (2022-07-29)
THE GHMC., IN COMMISSIONER HYD., v. CH. NAGESWARA RAO, AND 3 OTHERS, — Telangana High Court (2022-07-29)
K. Lohitasyudu S/o Sri Narasimha Swamy v. The Union of India rep by Secretary to Government, — Telangana High Court (2022-07-29)
M.Venkata Reddy, v. The Government of Andhra Pradesh, — Telangana High Court (2022-07-29)