ABHINAND KUMAR SHAVILI,LAXMI NARAYANA ALISHETTY

900 recorded High Court judgment(s) · 2024–2025

Courts

Telangana High Court

900

DISMISSED	295
DISPOSED OF NO COSTS	217
DISMISSED AS NON PROSECUTION	109
DISMISSED AS INFRUCTUOUS	84
ALLOWED NO COSTS	81
WITHDRAWN	43
CLOSED NO COSTS	27
PARTLY ALLOWED NO COSTS	27

Ahmed Nizamuddin v. Mohd Ghaziuddin Hassan — Telangana High Court (2025-06-13)
The Telangana State Southern Power Distribution Company Limited, v. Gundu Shankar, — Telangana High Court (2025-05-02)
Nalgonda and Ranga Reddy Milk Producers Mutually Aided Co-operative Union Limited v. K. Ratnakar Reddy — Telangana High Court (2025-05-02)
MOHDAMMED FAZULUR RAHMAN KHAN v. HAJERA KHATOON — Telangana High Court (2025-05-02)
Nalgonda and Ranga Reddy Milk Producers Mutually Aided Co-operative Union Limited v. G. Sandhya Rani — Telangana High Court (2025-05-02)
The Telangana State Southern Power Distribution Company Limited v. Gorukanti Vinay Kumar — Telangana High Court (2025-05-02)
Musini Ramesh v. Telangana Residential Educational Institutions Recruitment Board (TREI-RB) — Telangana High Court (2025-04-21)
Board of Governors v. G Balasubramanyam — Telangana High Court (2025-04-21)
SRIPATHI TARIGOPULA, HDERABAD v. GOVT OF A.P HYDERABAD AND 2 OTHERS — Telangana High Court (2025-04-21)
THE SPECIAL DEPUTY COLLECTOR,L.A.O,SRSP v. BHUKYA BHAVUSINGH AND 2 OTHERS — Telangana High Court (2025-04-21)