ABHINAND KUMAR SHAVILI,K. SARATH

749 recorded High Court judgment(s) · 2022–2025

Courts

Telangana High Court

749

DISMISSED AS INFRUCTUOUS	241
DISMISSED	203
ALLOWED NO COSTS	102
DISPOSED OF NO COSTS	66
CLOSED NO COSTS	62
DISMISSED AS NON PROSECUTION	39
WITHDRAWN	13
DISMISSED AS ABATED	13

G.Venkat Reddy v. Sri.Arvind Kumar IAS — Telangana High Court (2025-09-19)
Sri R.B.Jain v. Sri Ajit Kumar Mohanty — Telangana High Court (2025-08-22)
Sultan Kaseri v. The Special court under A.P. Land Grabbing — Telangana High Court (2025-02-21)
Smt. R. Kalavathi Das v. Smt. Sundari Bai — Telangana High Court (2025-01-21)
N.S. SRINIVASULU, HYDERABAD. v. THE PRL.SECRETARY TO GOVT.,REVENUE,HYD.,AND 2 OTRS. — Telangana High Court (2025-01-21)
APSRTC Now TGSRTC v. P Narayana — Telangana High Court (2025-01-21)
N.Rama Mohan Rao, S/o N.Muralidar Rao v. State of A.P., rep., by its Secretary to Government, — Telangana High Court (2025-01-21)
RAUF AHMED, CHATTA BAZAR, HYDERABAD v. SPL. DY COLLECTOR, (LA) HYDERABAD AND 3 OTHERS — Telangana High Court (2025-01-21)
Smt. Sarojini Devi v. Sri Pradeep Kumar Jittuka — Telangana High Court (2024-12-20)
M/S. GANESH BUILDERS, HYDERABAD. v. BEESPALLI VENUGOPAL, HYDERABAD. — Telangana High Court (2024-12-02)