ABHINAND KUMAR SHAVILI,JUVVADI SRIDEVI

24 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• Union of India v. T. Govind Rao — Telangana High Court (2024-04-24)
• THE COOP SUB REGR. VSP AND ANR v. SECY. APPSC. HYD AND ANR — Telangana High Court (2024-04-23)
• M.B.Reddy v. The Regional manager, APSRTC, Nizamabad Region, — Telangana High Court (2024-04-23)
• D.F.O. PALONCHA, KHAMMAM DIST. AND 3 OTHERS v. M.JOB WILSON, KHAMMAM DIST. AND 3 OTHERS — Telangana High Court (2024-04-23)
• PRL SECY. HMANDFW DEPT HYD AND ANR v. A SAMBHAIAH NAYAK HYD AND ANR — Telangana High Court (2024-04-23)
• SMT ADAPA LAXMIDEVI AND ANOTHER v. THE INTERGRANTED TRIBAL DEVELOPMENT AND 2 OTHERS — Telangana High Court (2024-04-23)
• Union of India, v. G.Ramakrishnudu, — Telangana High Court (2024-04-23)
• The Union of India v. Central Administrative Tribunal (CAT) — Telangana High Court (2024-04-22)
• Union Bank of India v. J. Chandramouleswara Raju — Telangana High Court (2023-12-01)
• The Union of India v. Mandava Naga Sai Krishna, — Telangana High Court (2023-12-01)