ABHINAND KUMAR SHAVILI,G.ANUPAMA CHAKRAVARTHY

230 recorded High Court judgment(s) · 2022–2023

Courts

Telangana High Court

230

DISMISSED AS INFRUCTUOUS	72
DISMISSED NO COSTS	50
DISMISSED	31
DISPOSED OF NO COSTS	24
CLOSED NO COSTS	15
DISMISSED AS NON PROSECUTION	14
WITHDRAWN	13
ALLOWED NO COSTS	10

B.Jaya Rao v. Shri Arun Kumar Jain, — Telangana High Court (2023-08-24)
Mohd. Ghousuddin (dead) v. Dr. S. Ramchander, — Telangana High Court (2023-08-24)
The 17 workmen v. Sri M.S.R. Pavan Kumar — Telangana High Court (2023-03-17)
P. ANITHA KUMARI, v. THE ASST. COMMERCIAL MANAGER AND 5 ORS., — Telangana High Court (2022-08-16)
A.Ashok Kumar v. Union of India — Telangana High Court (2022-08-16)
Tejavathu Ramana v. Sri S.Sathyanarayana — Telangana High Court (2022-08-16)
The Union of India and 2 others v. Aftab Ahmed and 2 others — Telangana High Court (2022-08-16)
M/S. POWER GRID CORPORATION OF INDIA LTD., KHAMMAM v. THE 17 WORKERS, REP. BY ITS PRESIDENT, KHAMMAM AND 2 ORS. — Telangana High Court (2022-08-16)
V. VENUNADHA CHARYA, WARANGAL v. COMMR., ENDOWMENTS DEPT. AND 5 ORS. — Telangana High Court (2022-08-16)
The Government ofr Andhra Pradesh v. M.A. Kareem, Retired Accounts Officer, Government — Telangana High Court (2022-08-16)