ABHINAND KUMAR SHAVILI,ANIL KUMAR JUKANTI

505 recorded High Court judgment(s) · 2023–2025

Courts

Telangana High Court

505

DISMISSED	170
DISPOSED OF NO COSTS	152
ALLOWED NO COSTS	57
CLOSED NO COSTS	45
WITHDRAWN	40
DISMISSED AS INFRUCTUOUS	37
DISMISSED AS NON PROSECUTION	2
PARTLY ALLOWED NO COSTS	1

B.Shyamala Rani v. Smt. T.Pranitha — Telangana High Court (2025-03-28)
M.Mohan Singh v. Shriram city union finance limited, — Telangana High Court (2025-03-12)
E.Shiva Kumar v. G.P. Samanta — Telangana High Court (2025-01-03)
Poshampally Komuraiah v. Dr. Jitender, IPS — Telangana High Court (2025-01-03)
Mohd. Farooq Ahmed, v. Sri Sanjy Sharan, — Telangana High Court (2024-12-06)
O.S.R.Krishna Murthv v. Sri P.V.S.REDDY — Telangana High Court (2024-10-04)
Dr.I.Poorrna Chandra Rao Paathrudu v. Mrs.Christina Z.Chongthu, IAS — Telangana High Court (2024-09-06)
The Chief General Manager v. Janga Jyothi — Telangana High Court (2024-02-02)
Smt. B. Rama Devi, v. The Chairman, Managing Committee, — Telangana High Court (2024-01-25)
The Director General of Police, v. M.Madhusudhan Rao, — Telangana High Court (2023-11-20)