LexABHINAND KUMAR SHAVILI
16,973 recorded High Court judgment(s) · 2007–2025
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 16961 |
| Andhra Pradesh High Court | 12 |
Disposal nature
| DISPOSED OF NO COSTS | 6586 |
| DISMISSED | 2802 |
| CLOSED NO COSTS | 2225 |
| DISMISSED AS INFRUCTUOUS | 2010 |
| WITHDRAWN | 1841 |
| ALLOWED NO COSTS | 663 |
| DISMISSED NO COSTS | 316 |
| DISMISSED FOR DEFAULT | 193 |
Recent judgments
- B. Subash v. Madan Kumar Gudidevuni — Telangana High Court (2025-09-26)
- Jangili Sathaiah v. M. Mahender Reddy — Telangana High Court (2025-09-26)
- Sri. M. Naveen Chakravarthy v. Smt. Methari Sushma — Telangana High Court (2025-09-19)
- Sri. J.Yella Reddy Died v. Late Narayan Reddy — Telangana High Court (2025-08-22)
- M/S.ESR Projects v. M/S Suvarnabhoomi Infra Developers Pvt Ltd — Telangana High Court (2025-08-22)
- Mr. Sampath v. Chitra Ramchandran, IAS, And Another — Telangana High Court (2025-08-14)
- G. Satyavathi v. Smt. A. Santi Kumari,IAS, — Telangana High Court (2025-08-14)
- Ramala Pullaiah v. Sri N. Balram, I.R.S — Telangana High Court (2025-08-14)
- G.Subash v. Sri Vikash Raj, IAS., — Telangana High Court (2025-08-14)
- Md Nooruddin v. Smt. Chitra Ramachandran — Telangana High Court (2025-08-14)